Sawan Rajput vs Swechchha Singh
2022 Latest Caselaw 4859 Chatt

          HIGH COURT OF CHHATTISGARH, BILASPUR
                             Order Sheet
                         CRR No. 750 of 2021
                Sawan Rajput Versus Swechchha Singh




28/07/2022         Shri Rahul Agrawal, counsel for the applicant.

                   Shri A.K. Prasad, counsel for the respondent.

Learned counsel for the respondent would submit that the

respondent has also filed CRR No.796/2021 against the same

judgment and, therefore, the present revision petition may be

linked with the said revision petition.

Learned counsel for the applicant prays for two weeks

time to argue the matter.

As prayed, list this case after two weeks along with CRR

No.796/2021.

Sd/-

(N.K. Chandravanshi) Judge

Khan