Govind Prasad Pandey vs State Of Chhattisgarh
2022 Latest Caselaw 4561 Chatt

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                   WPL No. 1 of 2020
                   Govind Prasad Pandey Versus State Of Chhattisgarh




18/07/2022

Mr. Dhirendra Prasad Mishra, Advocate for the petitioner.

Mr. Anshuman Shrivastava, PL for the State.

Counsel for the State would submit that the judgment referred by the petitioner in its representation for grant of defence of gratuity in the case of Dhansai Sahu vs. State of Chhattisgarh and others 2020(19) SCC 808 is pending consideration before the larger Bench of Hon'ble Supreme Court.

List this case after four weeks.

Sd/-

(Narendra Kumar Vyas) Judge

santosh