Arun Kumar And Anr vs Smt. Usha Agrawal And Ors
2022 Latest Caselaw 4306 Chatt

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                 SA No.116 of 2011
            Arun Kumar and anr. Versus Smt. Usha Agrawal and ors.



07/07/2022        Mr. Ram Kumar Tiwari, Counsel for the Appellants.

                  Mr. Ashish Gupta, P.L. for the State/Respondent No.3.

Heard on admission.

Perused the judgments of both the Courts below. On due consideration, this appeal is admitted on the following substantial question of law:-

 Whether the suit land is already in possession of the Appellants as such no suit for declaration and injunction is maintainable?

Issue notice to Respondents No.1 & 2.

PF as per rules.

List the matter after six weeks.

Sd/-

(Arvind Singh Chandel) Judge

Shubham