Madhu @ Munni Kewat vs Usat Kumar Kewat
2022 Latest Caselaw 2705 Chatt

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                                                                                                NAFR
                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                             FA(MAT) No. 86 of 2020

               Madhu @ Munni Kewat W/o Usat Kumar Kewat, Aged About 34 Years R/o C/o Shudru
                Kewat, Village Takhatpur Pathakpara, Post And Thana - Takhatpur, District - Bilaspur
                Chhattisgarh., District : Bilaspur, Chhattisgarh                ---- Appellant

                                                     Versus

               Usat Kumar Kewat, S/o Bhikham Kewat, Aged About 36 Years R/o Village - Kotmisonar, Basti
                Sonarpara, Thana Akaltara, District - Janjgir - Champa Chhattisgarh., District : Janjgir-
                Champa, Chhattisgarh                                                      ---- Respondent




                 For Appellant                 :       Ms. Shailja Shukla, Advocate


                                   Hon'ble Shri Justice Goutam Bhaduri

                                    & Hon'ble Shri N.K. Chandravanshi

                                             Judgment on Board


        Per Goutam Bhaduri, J.

26/04/2022

During the course of hearing it transpired that during the pendency of this appeal the

appellant/husband and the respondent/wife have performed the re-marriage and residing

separately with their respective spouses.

In view of the above, without entering into the merits of the matter, we affirmed the

impugned judgment and decree dated 06.12.2019 passed by the Additional Principal Judge,

Family Court Bilaspur in Civil Suit No. 188-A /2018 and accordingly, the appeal is dismissed.

        d/-                                                            Sd/-


                     Sd/-                                                        Sd/-
                (Goutam Bhaduri)                                         (N K Chandravanshi)

                         Judge                                                    Judge
Pawan