Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers Pvt. Ltd
2025 Latest Caselaw 2673 Cal/2

Calcutta High Court

Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers Pvt. Ltd on 18 September, 2025

OCD-11

                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                        COMMERCIAL DIVISION
                            ORIGINAL SIDE

                         IA No. GA-COM/2/2025
                         [Old No. EC/212/2014]
                          In EC-COM/127/2024

                JAGRITI TRADE SERVICES PVT. LTD.
                              -VS-
            AUGUSTUS AVANI LAND DEVELOPERS PVT. LTD.

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : September 18, 2025.
                                                                    Appearance:
                                                      Mr. Mainak Bose, Sr. Adv.
                                                     Mr. Jai Kumar Surana, Adv.
                                                          ...for the decree-holder

                                                        Mr. Jehan Fouzdar, Adv.
                                                       ...for the judgment-debtor

                                                    Dr. Aman Hingorani, Sr. Adv.
                                                     ...for the applicant/objector


         1.

Judgment-debtor has filed the present application being GA-

COM/2/2025 under Section 47 of the Code of Civil Procedure.

The decree-holder prays for time to file affidavit-in-opposition.

2. Let affidavit-in-opposition be filed by three weeks after puja

vacation, reply thereto, if any, be filed within three weeks

thereafter.

3. Let the matter appear on 17th December, 2025.

(KRISHNA RAO, J.)

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