Best Eastern Business House Pvt Ltd vs Mina Pradhan
2025 Latest Caselaw 2653 Cal/2

Calcutta High Court

Best Eastern Business House Pvt Ltd vs Mina Pradhan on 17 September, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 10
                                ORDER SHEET
                              AP-COM/296/2025
                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE


                   BEST EASTERN BUSINESS HOUSE PVT LTD
                                    VS
                              MINA PRADHAN


      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR
      Date: 17th September, 2025.


                                                                        Appearance:
                                                          Mr. Ayan Banerjee, Adv.
                                                         Mr. Arijit Bhowmick, Adv.
                                                    Ms. Debasree Mukherjee, Adv.
                                                              . . .for the petitioner.

                                                         Mr. Subham Ghosh, Adv.
                                                      Mr. Dhananjay Nayak, Adv.
                                                  Ms. Tanwishree Mukherjee, Adv.
                                                            . . .for the respondent.

The Court: Hearing is concluded. The matter is reserved for judgment.

(SHAMPA SARKAR, J.) SP/