Citation : 2025 Latest Caselaw 2552 Cal/2
Judgement Date : 11 September, 2025
OD-2
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
PLA/8/2018
IA No. GA/1/2018(Old No. GA/121/2018),
GA/2/2019, GA/3/2022, GA/4/2022
GA/5/2023, GA/6/2023
IN THE GOODS OF: DIPAK SEN (DECED)
BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK
Date : 11th September, 2025.
Appearance:
Mr. Kumarjit Banerjee, Adv.
Ms. Sanchari Chakraborty, Adv.
Ms. Akansha Chowdhury, Adv.
Mr. Samriddha Saha, Adv.
... for the petitioner.
Mr. Chayan Gupta, Adv.
Mr. P. Mukherjee, Adv.
Mr. Deepak Agarwal, Adv.
... for the respondent.
The Court :- Heard Mr. Kumarjit Banerjee, learned Advocate for the
petitioner who concludes his replies.
Hearing concluded. The judgment is reserved and made CAV.
(BIVAS PATTANAYAK, J.)
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