Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Seal & Ors vs Smt. Chabi Rani Chunder Also Known As
2025 Latest Caselaw 2337 Cal/2

Citation : 2025 Latest Caselaw 2337 Cal/2
Judgement Date : 1 September, 2025

Calcutta High Court

Seal & Ors vs Smt. Chabi Rani Chunder Also Known As on 1 September, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
O-35
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                      CS/59/2024
                                  [OLD NO CS/36/2018]

                  SMT. GOURI RANI SEAL ALSO KNOWN AS GOURI
                                 SEAL & ORS.
                                      VS
                   SMT. CHABI RANI CHUNDER ALSO KNOWN AS
                                CHABI CHUNDER


BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date: 1st September, 2025.

APPEARANCE:

Mr. Jaydip Kar, Sr. Adv. Ms. Suparna Mukherjee, Sr. Adv.

Mr. Avijit Dey, Adv. Mr. Shayak Mitra, Adv.

...for the plaintiff

The Court: Argument is concluded.

Reserved for Judgment.

(SUGATO MAJUMDAR, J.)

S. A. AR(CR)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter