Ratan Lal Jain And Anr vs Union Of India
2025 Latest Caselaw 3073 Cal/2

Calcutta High Court

Ratan Lal Jain And Anr vs Union Of India on 17 November, 2025

OD- 44
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                   EC/2/2025

                         RATAN LAL JAIN AND ANR.
                                   VS
                             UNION OF INDIA


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: November 17, 2025.

Appearance:

Mr. Debdatta Saha, Adv. (vc) Mr. Rhiddhiman Mukherjee, Adv.

Mr. Prabir Bera, Adv.

...for Decree-holders/plaintiffs

The Court: Learned Advocate representing the Decree

Holders/plaintiffs shall serve a fresh notice upon the Judgment Debtors

and file affidavit-of-service on the next date.

Next date of hearing be fixed on 11th December, 2025.

(ANANYA BANDYOPADHYAY, J)

DB