Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited
2025 Latest Caselaw 654 Cal/2

Calcutta High Court

Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited on 29 July, 2025

OD- 8
                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                   EC/189/2023

            CONTEMPORARY BROKERS PRIVATE LIMITED AND ANR.
                                VS
                  WILLIAMSON MAGOR AND CO. LIMITED

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 29th July, 2025.

APPEARANCE:

Mr. Raunak Sharma, Adv. Ms. Sanchari Bhowmick, Adv.

...for the decree holders.

Mr. Ritoban Sarkar, Adv. Mr. Barnik Ghosh, Adv. ...for the judgment debtor.

The Court : On the prayer of learned Advocates, the matter stands

adjourned till 5th August, 2025.

(BISWAROOP CHOWDHURY, J.)

KB AR(CR)