Madhumita Gupta And Ors vs Firhad Hakim
2025 Latest Caselaw 3240 Cal/2

Calcutta High Court

Madhumita Gupta And Ors vs Firhad Hakim on 1 December, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

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                              ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                       Special Jurisdiction (Contempt)
                               ORIGINAL SIDE

                               CC/53/2025

                       MADHUMITA GUPTA AND ORS
                                 -Vs-
                     FIRHAD HAKIM, MAYOR AND ANR

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

-AND-

The Hon'ble JUSTICE MD. SHABBAR RASHIDI

Date : December 1, 2025.

Appearance:

Mr. Diptomoy Talukder, Adv.

Mr. D. Ghosh, Adv.

...for the petitioner

Mr. Alak Kr. Ghosh, Adv.

Mr. Dilip Kr. Chatterjee, Adv. ...for the alleged contemnor

The Court: Court is informed that, a Special Leave Petition is

pending directed against the judgment and order, violation of which is

complained of in this contempt petition.

In such circumstances, list the contempt petition in the monthly

list of January, 2026.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

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