M/S Adhunik Corporation Ltd vs Sri Gouri Shanker Choubey
2024 Latest Caselaw 2867 Cal/2

Calcutta High Court

M/S Adhunik Corporation Ltd vs Sri Gouri Shanker Choubey on 9 September, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OCD 2
                               ORDER SHEET
                             AP-COM/693/2024
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                        M/S ADHUNIK CORPORATION LTD
                                     VS
                         SRI GOURI SHANKER CHOUBEY


                                                                         Appearance:
                                                          Mr. Tanay Agarwal, Adv.
                                                         Mr. Chitresh Saraogi, Adv.
                                                               . . .for the petitioner.

                                                                 Mr. K. Thaker, Adv.
                                                             . . .for the respondent.

BEFORE:

The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA Date: 9th September, 2024.

The Court: The written notes of argument filed by the petitioner be kept on

record.

Written notes of arguments shall also be filed by the respondent during the

course of the day. Arguments are concluded and the matter is reserved for

judgment.

(SABYASACHI BHATTACHARYYA, J.)

SP/