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The Bengal Freemasons' Trust ... vs District Grand Lodge Of Mark Master ...
2024 Latest Caselaw 2863 Cal/2

Citation : 2024 Latest Caselaw 2863 Cal/2
Judgement Date : 6 September, 2024

Calcutta High Court

The Bengal Freemasons' Trust ... vs District Grand Lodge Of Mark Master ... on 6 September, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-15
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                    CS/134/2014

            THE BENGAL FREEMASONS' TRUST ASSOCIATION
                               VS
   DISTRICT GRAND LODGE OF MARK MASTER MASONS OF BENGAL AND
                              ANR

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th September, 2024.

Appearance:

Mr. R.L.Mitra,Adv.

Ms. Priyanka Dhar,Adv.

...for the plaintiff.

The Court:- Fix on 18th September, 2024 for further hearing.

Learned Receiver shall be present on that date. Notice of this Order

may be communicated to the learned Receiver by the Learned Registrar, O.S.

Counsel for the plaintiff submits that the plaintiff is not interested to

pursue the prayer of mesne profit and hands over a letter containing

instruction. Let the same be kept on record.

Learned Counsel for the plaintiff points out certain corrections in the

Judgment dated 30th August, 2024. Let the corrections be made out on the

returnable date.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)

 
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