Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sambit Sarkar vs Mina Mallick
2023 Latest Caselaw 6605 Cal

Citation : 2023 Latest Caselaw 6605 Cal
Judgement Date : 27 September, 2023

Calcutta High Court (Appellete Side)
Sambit Sarkar vs Mina Mallick on 27 September, 2023
27.9.2023
ct. 236
sk,sl. 1
                        SA 186 of 2019
                    CAN 1/2019,CAN 3/2023
                 Sambit Sarkar-vs-Mina Mallick
.

Mr. Saptarshi Roy Mr. Siddhartha Roy Ms. Kakali Das Chakraborty ...for the appellant.

Mr. Shyamal Chakraborty Mr. Debojyoti Mondal Ms. Anjana Das ...for the respondent.

1. Heard Mr. Chakraborty, learned counsel

representing the respondent and Mr. Saptarshi Roy,

learned counsel for the appellant on the substantial

question of law as framed on 22nd September, 2023.

2. Hearing is concluded and judgment is reserved.

(Siddhartha Roy Chowdhury, J)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter