M/S. Nilgiri Estates Llp vs J.J. Automotive Pvt. Ltd. & Ors
2023 Latest Caselaw 6223 Cal

   D/L
Item No. 17
15.09.2023
 KOLE
                              MAT 2069 of 2022
                                  With
                               CAN 1 of 2023
                                 With
                               CAN 2 of 2023

                            M/s. Nilgiri Estates LLP
                                     -Vs.-
                       J.J. Automotive Pvt. Ltd. & Ors.

              Mr. Shaktinath Mukherjee,
              Mr. R. Karmakar,
              Mr. D. Upadhyay,
              Mr. S. Mukherjee,
              Mrs. M. Mazumdar,
                                                      ... for the appellant.
              Mr. Surajit Nath Mitra,
              Mr. S. Mukhopadhyay,
              Mr. S. Bose,
              Mr. S. Rout,
                                          ... for the respondent no. 1 to 11.

Mr. Biswajit Mukherjee, Ms. T. Dasgupta, ... for the KMC.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)