Amar Nath Saha & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 6104 Cal

12.09.2023
rc/ct.no.10
Item No.279


                               WPA No. 14047 of 2023
                               Amar Nath Saha & Ors.
                                        Versus
                           The State of West Bengal & Ors.


                    Mr. Rudraksha Chattopadhyay
                    Mr. Saptarshi Chattopadhyay...for the petitioners

                    Mr. Jayanta Samanta
                    Ms. Bratati Pramanick
                    Mr Rajdeep Adhikari                   ...for the State

                    Mr. Biswarup Biswas
                    Mr. Gora Chand Samanta
                                      ...for the respondent nos. 8 & 11

Affidavit of service filed in Court today is taken on

record.

Since a question has been raised by the learned

counsel for the private respondents no. 8 and 11 by relying

upon judgments passed by coordinate Benches of this

Court as well as the Division Bench presided by the

Hon'ble the Chief Justice with regard to the issue as to

whether matters pertaining to the West Bengal Highways

Act, 1964 shall be dealt with by a Bench having

determination in respect of Group-I or Group-IX of the

Classification List, the matter is adjourned.

Let this matter appear under the heading "To Be

Mentioned" on September 14, 2023.

(Suvra Ghosh,J)