Citation : 2023 Latest Caselaw 5850 Cal
Judgement Date : 1 September, 2023
ss 01.09.2023 WPA 18926 of 1994
Sanjoy Kumar Bandyopadhyay Vs.
State of West Bengal & Ors.
Mr. Rabilal Maitra, Sr. Adv. Mr. M. Samanta Mr. R. Maitra ... ... for the petitioner Mr. Asish Kumar Guha Mr. Rajendra Chaturvedi ... ... for the State
Hearing is concluded.
Reserved for judgment.
(Rajarshi Bharadwaj, J.)
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