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Amalgamated Fuels Limited vs Abdul Kader Mallick & Anr
2023 Latest Caselaw 2757 Cal/2

Citation : 2023 Latest Caselaw 2757 Cal/2
Judgement Date : 29 September, 2023

Calcutta High Court
Amalgamated Fuels Limited vs Abdul Kader Mallick & Anr on 29 September, 2023
OD-10
                                   ORDER SHEET

                              CS 218 of 2021
                            IA No.GA 2 of 2022
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIDINAL SIDE


                        AMALGAMATED FUELS LIMITED
                                   VS.
                        ABDUL KADER MALLICK & ANR.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 29th September, 2023.

Mr. Avinash Kankani, Mr. Sarosij Dasgupta, Mr. Suman Majumder, Advocates for the plaintiff.

Mr. S. Dasgupta, Md. Z. Rahaman, Advocates for defendants.

The Court : Since an application by the plaintiff for judgment on

admission being GA 2 of 2022 is pending final adjudication after

completion of affidavits and that the witness action in this suit has not

yet commenced, let this suit be adjourned and shall appear on 24th

November, 2023.

(ARINDAM MUKHERJEE, J.)

pa

 
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