Utsav Projects Private Limited & ... vs Wadhawan Retail Private Limited
2023 Latest Caselaw 2726 Cal/2

OCD-6
                               ORDER SHEET

                                CS/27/2011

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           [Commercial Division]


                UTSAV PROJECTS PRIVATE LIMITED & ANR.
                                -VS-
                  WADHAWAN RETAIL PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : September 27, 2023.

Appearance:

Mr. Rupak Ghosh, Adv.

Ms. Nilanjana Adhya, Adv.

The Court: Mr. Rupak Ghosh, learned advocate for the plaintiff is

present and filed affidavit of service but in spite of service of notice, none

appears on behalf of the defendant.

Counsel for the plaintiff has concluded his argument.

Fix for judgment.

Counsel for the plaintiff is directed to file written notes of Argument

by 3rd October, 2023.

(KRISHNA RAO, J.)

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