Tata Capital Financial Services ... vs Siaram Choudhury And Anr
2023 Latest Caselaw 2708 Cal/2

OD-6
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                 IA NO. GA/2/2023
                                  In EC/130/2019


                     TATA CAPITAL FINANCIAL SERVICES LTD.
                                      Vs
                         SIARAM CHOUDHURY AND ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 26th September, 2023.

Appearance:

Mr. Avishek Guha, Adv.

Mrs. Debarati Das, Adv.

Ms. Ritika Pal, Adv.

...for award holder.

Mr. S. Ghosh, Adv.

Mr. Sayan Chattapadhyay, Adv.

Mr. Kaustav Sen, Adv.

...for judgment debtor.

The Court : Let this matter appear on 29 September, 2023.

In the meantime, the award debtor is directed to make payment of a sum of

Rs. 2 lakhs to the award holder without prejudice to the rights and contentions.

The award debtor is also directed to take instructions insofar as Rs. 2 lakhs is

concerned.

(RAVI KRISHAN KAPUR, J.) SK.