Sk. Mansur Ali And Anr vs Sri Kulnath Kapoor And Ors
2023 Latest Caselaw 2524 Cal/2

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                                ORDER SHEET

                                 CS/220/2019

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                         SK. MANSUR ALI AND ANR.
                                  -VS-
                      SRI KULNATH KAPOOR AND ORS.


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : September 5, 2023.

Appearance :

Ms. Sreeparna Ghosh, Adv.

Mr. Shyamal Mukhopadhyay, Adv.

...for the plaintiffs

The Court: The matter is listed as 'To Be Mentioned' for correction in

the judgment dated 24th March, 2023.

It is pointed out by the department that in the suit there are two

plaintiffs and three defendants but inadvertently in the judgment dated 24th

March, 2023, this Court has recorded as plaintiff and the defendant instead of

plaintiffs and defendants. Accordingly, in the judgment dated 24th March,

2023 in all pages wherein it is recorded as 'plaintiff' it should be read as

'plaintiffs' and the word 'defendant' should be read as 'defendants'.

At page 1 paragraph 1 in line no.1, page 2 paragraph 1 line no.1,

page no.5 paragraph 2 line no.3, page no.5 paragraph 4 line no.4 and at page

6 paragraph 1 instead of 'plaintiff has' the same shall be read as 'plaintiffs

have' and in page 6 paragraph 1 instead of 'is' the same should be read as

'are'.

Let these corrections be incorporated in the judgment dated 24th

March, 2023.

(KRISHNA RAO, J.)

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