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Kotak Mahindra Bank Limited vs Arun Kumar Singh And Anr
2023 Latest Caselaw 2459 Cal/2

Citation : 2023 Latest Caselaw 2459 Cal/2
Judgement Date : 1 September, 2023

Calcutta High Court
Kotak Mahindra Bank Limited vs Arun Kumar Singh And Anr on 1 September, 2023
OD-33

                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                    EC/43/2020

                        KOTAK MAHINDRA BANK LIMITED
                                    VS
                         ARUN KUMAR SINGH AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st September, 2023.

Appearance:

Mr. Abhishek Bhattacharya, Adv.

Mr. Sarifil Haque, Adv.

...for the decree-holder

Mr. Dhananjay Nayak, Adv. ...for the judgment-debtor

The Court:- Both the parties represented through learned counsel are not

ready to proceed with the matter.

List this matter on 22nd September, 2023.

The judgment debtors are present in Court.

The warrants of arrest shall be kept in abeyance till the counsel are

ready in this matter.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)

 
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