B. Arun Kumar & Company vs Commissioner Of Customs (Port)
2023 Latest Caselaw 777 Cal/2

OD-1 SUPPL.

                            IN THE HIGH COURT AT CALCUTTA
                           SPECIAL JURISDICTION (CUSTOMS)
                                    ORIGINAL SIDE

                                CUSTA NO.02 OF 2011
                            B. ARUN KUMAR & COMPANY
                                       VS.
                     COMMISSIONER OF CUSTOMS (PORT), KOLKATA

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM

And THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 24th March, 2023

Appearance :

Mr. Prithu Dudhoria, Adv.

Ms. Namrata Jha, Adv.

...for appellant

The Court : - This matter has been listed under the caption "To Be Mentioned".

Learned Counsel for the appellant submits that in paragraphs 9 and 10 of the

judgement there are typographical errors wherein the redemption fine has been

mentioned as Rs.80 lakhs, whereas it should be Rs.85 lakhs. This mistake be rectified

and in the place of Rs.80 lakhs it shall be substituted as Rs.85 lakhs.

This order shall form part of the judgment dated 22.03.2023 and necessary

correction be effected.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

pkd/GH