Mrinal Sirkar vs Madhu Chanda Sirkar & Ors
2023 Latest Caselaw 1673 Cal/2

OD-35

                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                 EC/347/2014
                    IA NO: GA/1/2018(Old No:GA/3376/2018),
                        GA/2/2019(Old No:GA/1815/2019),
                            GA/3/2022, GA/4/2022,
                                  GA/5/2022

                               MRINAL SIRKAR
                                    VS
                         MADHU CHANDA SIRKAR & ORS.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023

The Court:- None appears on behalf of the judgment debtors nor is any

adjournment prayed for on their behalf even in the second call.

As a last chance, let this matter appear in the Monthly List of September,

2023.

In the meantime, the award holder is directed to serve a notice on the

judgment debtors and the Advocates appearing on their behalf informing them of

the passing of this order.

The Department is directed to produce the records of this proceeding on

the returnable date.

(RAVI KRISHAN KAPUR, J.) D.Ghosh