Shilpi Engineering Pvt. Ltd vs Balmer Lawrie And Co. Ltd
2023 Latest Caselaw 1562 Cal/2

OD-23

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/45/2019

                        SHILPI ENGINEERING PVT. LTD.
                                    VS
                        BALMER LAWRIE AND CO. LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th July, 2023.

Appearance:

Mr. D. Banerjee, Adv.

Mr. Jit Ray, Adv.

Mr. Abir Das, Adv.

Ms. Paromita Trivedi, Adv.

...for the award-holder

Mr. K. Shah, Adv.

...for the judgment-debtor

The Court:- The Department is directed to produce the records of this

proceeding on the returnable date.

In the meantime, it is submitted on behalf of the award-holder that the

question of stay of the award is pending before the High Court at Bombay.

Let this matter appear in the Monthly List of August, 2023.

In the meantime, the judgment-debtor is directed to file a compilation of

the orders passed in this proceeding and substantiate that the entire decretal

dues have been secured.

(RAVI KRISHAN KAPUR, J.)

S.Bag