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Keventer Agro Limited vs Amit Kumar Dhara
2023 Latest Caselaw 1539 Cal/2

Citation : 2023 Latest Caselaw 1539 Cal/2
Judgement Date : 13 July, 2023

Calcutta High Court
Keventer Agro Limited vs Amit Kumar Dhara on 13 July, 2023
OD-11

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                    EC/63/2013

                             KEVENTER AGRO LIMITED
                                      VS
                               AMIT KUMAR DHARA


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th July, 2023

Appearance:

Mr. Soumabho Ghose, Adv.

The Court:- The judgment debtor is represented and undertakes to file an

Affidavit of Assets in terms of the earlier orders of Court by the returnable date.

Significantly, the judgment debtor had been produced pursuant to the

earlier orders of arrest and had undertaken to file an Affidavit of Assets by the

earlier date.

As a last chance, let this matter appear on 25th July, 2023.

In the meantime, the decree holder is also directed to take necessary

instructions.

The Department is directed to produce the records on this Court.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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