M/S. Ferro Crafts vs Indian Railway Through The ...
2023 Latest Caselaw 1505 Cal/2

OD-30

                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                 EC/505/2019

                            M/S. FERRO CRAFTS
                                    VS
            INDIAN RAILWAY THROUGH THE GENERAL MANAGER, CLW


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th July, 2023

The Court:- None appears on behalf of the decree-holder nor is any

adjournment prayed for on their behalf. The judgment-debtor is represented and

submits that in terms of the earlier orders of Court the entire decretal dues have

been secured. As a last chance, let this matter appear on 12th July, 2023. In the

absence of the decree-holder appropriate orders would be passed on the

returnable date. The Department is directed to produce the records of this

proceeding on the returnable date.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)