Development Consultants Private ... vs The State Of West Bengal & Ors
2022 Latest Caselaw 6651 Cal

    11                   IN THE HIGH COURT AT CALCUTTA
15.09.2022              CONSTITUTIONAL WRIT JURISDICTION
  sb
   Ct 550                       APPELLATE SIDE
                                 WPA 23983 of 2019

                    Development Consultants Private Limited & Anr.
                                         Vs.
                           The State of West Bengal & Ors.


                          Mr. Jayanta Dasgupta,
                          Mr. Balaram Patra
                                     ... For the petitioners.

                          Mr. Narayan Chandra Bhattacharya,
                          Ms. Sujata Ghosh
                                      ... For the State.

                          Mr. Shiv Chandra Prasad
                                     ... For the respondent no.3.

Heard the learned advocates representing the

parties. The learned advocates have concluded their

respective arguments. The judgment is reserved.

(Raja Basu Chowdhury, J.)