Rajjak Sk. @ Hakim & Others vs Unknown
2022 Latest Caselaw 6270 Cal

05.09.2022 Item no.18.

Court No.236.

AB CRR No. 343 of 2009

In the matter of : Rajjak Sk. @ Hakim & Others

......Petitioners.

Mr. Soubhik Mitter, Ms. Shreyashi Biswas, Ms. Benajir Hasna ......for the Petitioners.

Mr. Bidyut Kr. Roy, Mr. Mirza Firoz Ahmed Begg.....for the State.

Heard learned Advocate for the petitioners, Mr. Soubhik

Mitter.

Mr. Bidyut Kr. Roy, learned Advocate, is appearing for

the State. Learned Public Prosecutor, Calcutta High Court is

requested to regularize the appointment of Mr. Roy in this

matter.

Hearing is concluded and Judgment is reserved.

(Siddhartha Roy Chowdhury, J.)