Concast Cement Private Limited vs Deccan Chronicle Holdings ...
2022 Latest Caselaw 2792 Cal/2

OD-4
                                  ORDER SHEET

                                 EC/97/2019
                    IA No. GA/1/2020 (Old No. GA/521/2020)

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                   CONCAST CEMENT PRIVATE LIMITED
                               Versus
              DECCAN CHRONICLE HOLDINGS LIMITED AND ANR


     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : November 18, 2022.

Appearance:

Ms. Noelle Banerjee, Adv.

Mr. Dipanjan Dey, Adv.

...for the decree-holder

The Court: Decree-holder is represented. Judgment-debtor is not

represented nor any affidavit has been filed in terms of the earlier order.

Let the matter appear on 23rd November, 2022 and if the judgment-debtors

remain unrepresented on that date and not comply with the order passed earlier,

warrant of arrest may be issued against them.

(AJOY KUMAR MUKHERJEE, J.)

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