Sushil Kumar More vs Sheikh Asadur Rahman & Ors
2022 Latest Caselaw 2771 Cal/2

ODC-3
                                ORDER SHEET

                                 CS/105/2018

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                          [COMMERCIAL DIVISION]


                           SUSHIL KUMAR MORE
                                   -VS-
                      SHEIKH ASADUR RAHMAN & ORS.


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : November 17, 2022.

Appearance:

Mr. Krishnaraj Thaker, Adv.

Mr. Asit Kr. De, Adv.

Ms. Sormi Dutta, Adv.

... for the plaintiff

The Court: Counsel for the plaintiff is present.

Counsel for the plaintiff has filed written notes of argument. Let the

same be kept with the record.

Fix for judgment.

(KRISHNA RAO, J.) RS