Smt. Bimla Devi Kabra And Ors vs Reserve Bank Of India And Ors
2022 Latest Caselaw 2734 Cal/2

OD-3
                                ORDER SHEET

                               WPO/2385/2022

                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE

                     SMT. BIMLA DEVI KABRA AND ORS.
                                 VERSUS
                     RESERVE BANK OF INDIA AND ORS.

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : November 14, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv. Mr. Shaunak Ghosh, Adv.

Mr. Abhishek Guha, Adv.

Ms. Debarati Saha, Adv.

Ms. Akansha Chopra, Adv.

Mr. Shiv Mangal Singh, Adv. Ms. Jahan Ara Kulsum, Adv.

The Court: Heard learned counsel appearing for the petitioners and

the Bank.

List this matter tomorrow i.e., 15th November, 2022 under the

heading 'For Judgment'.

The affidavit-in-opposition filed in Court today is taken on record.

(MOUSHUMI BHATTACHARYA, J.)

sg.