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Orient Paper & Industries Ltd vs State Of West Bengal And Ors
2022 Latest Caselaw 2706 Cal/2

Citation : 2022 Latest Caselaw 2706 Cal/2
Judgement Date : 9 November, 2022

Calcutta High Court
Orient Paper & Industries Ltd vs State Of West Bengal And Ors on 9 November, 2022
OD-1
                                  ORDER SHEET

                                 WPO/1502/1995
                                IA NO: GA/4/2022

                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE

                       ORIENT PAPER & INDUSTRIES LTD.
                                     VS
                       STATE OF WEST BENGAL AND ORS.


   BEFORE:
   The Hon'ble JUSTICE JAY SENGUPTA

Date : 9th November, 2022

Appearance:

Mr. Souradeep Banerjee, Adv.

...for the petitioner

Mr. Ajoy Krishna Chatterjee, Sr. Adv.

Mr. Indrajeet Dasgupta, Adv.

...for Union of India

The Court: Hearing is concluded. Judgment is reserved.

(JAY SENGUPTA, J.)

R.Bhar

 
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