Smt. Srila Datta & Anr vs Smt. Kanta Devi Bhutoria
2022 Latest Caselaw 2697 Cal/2

O-41

                                  ORDER SHEET

                                CS/451/1989
                   IA No. GA/1/1995(OLD No. GA/211/1995),
                      GA/2/1995(OLD No. GA/617/1999),
                      GA/5/2006(OLD No. GA/1640/2006)

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                           SMT. SRILA DATTA & ANR.
                                      VS
                          SMT. KANTA DEVI BHUTORIA


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 7th November, 2022.

Appearance:

Mr. A.K. Awasthi, Adv.

...for the plaintiffs

The Court : Learned Counsel appearing for the plaintiffs submitted

that the suit has already been decreed and the decree has been put in

execution. Therefore, this suit should not be shown pending.

Registrar, Original Side is directed to note disposal of this suit in

terms of judgment dated 16th October, 2015 by Justice Soumen Sen.

Therefore, the matter should not appear in the list as it is disposed of.

(SUGATO MAJUMDAR, J.)

R.Bhar