Pawan Properties vs Yudhisthir Agarwal & Ors
2022 Latest Caselaw 2670 Cal/2

OD - 9

                            ORDER SHEET

                             EC/592/2014
                 IA GA 1 of 2014 (Old GA 4009 of 2014)
                  IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                         PAWAN PROPERTIES
                                VS
                      YUDHISTHIR AGARWAL & ORS.


BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 3rd November, 2022.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...For the judgment debtors

The Court : On prayer of learned advocate appearing on behalf of

the judgment-debtors applicants for accommodation of filing

Vakalatnama, let this matter appear on 17th November, 2022.

(BIBHAS RANJAN DE, J.) TR/