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Abdul Latif vs Santosh Kumar Banerjee
2022 Latest Caselaw 4688 Cal

Citation : 2022 Latest Caselaw 4688 Cal
Judgement Date : 22 July, 2022

Calcutta High Court (Appellete Side)
Abdul Latif vs Santosh Kumar Banerjee on 22 July, 2022

22nd July,

(AK)

W.P.C.R.C 36 of 2013 In WPA 15518 of 2003 IA No: CAN 1 of 2010 (Old No: CAN 4785 of 2010) CAN 2 of 2013 (Old No: CAN 8069 of 2013)

Abdul Latif Vs.

Santosh Kumar Banerjee

Mr. Biswaroop Bhattacharya Mr. Anindya Bose Mr. Diptendu Mandal Mr. Nikhil Kr. Gupta ...for the petitioner.

Learned counsel appearing for the petitioner

submits that by a judgment dated 30.06.2022 the

contempt have been directed to be listed on 22nd July,

2022. By the said judgment the recalling application filed

by the State is dismissed.

No one appears for the alleged contemnor.

Learned counsel also submits that the best of his

knowledge the judgment passed by this court has also not

been challenged.

List this matter on 28th July, 2022.

(Moushumi Bhattacharya, J.)

 
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