Citation : 2022 Latest Caselaw 4173 Cal
Judgement Date : 12 July, 2022
01 12.07.2022 tbsr Ct. 39
WPA 34023 of 2013
Partha Pratim Guha Thakurata Vs.
Calcutta State Transport Corporation & Ors.
Ms. Susmita Dey (Basu) .....for the petitioner
Mr. Amal Kr. Sen Mr. Sabyasachi Mondal ....for the CSTC
Hearing is concluded.
Judgment is reserved.
(Jay Sengupta, J.)
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