Ajay Kumar Chowdhury vs Partha Roy & Ors
2022 Latest Caselaw 3944 Cal

                                        1




07   04.07.2022                       RVW 92 of 2022
SB   Ct. No. 16
AN
                                     Ajay Kumar Chowdhury
                                               vs.
                                        Partha Roy & ors.

                                               in

                                     MAT 614 of 2022

                                    Ajay Kumar Chowdhury
                                               vs.
                                       Partha Roy & ors.

                                             with

                                       CAN 1 of 2022


                  Mr. Santimay Bhattacharya
                                                      ... for the applicant

                  Mr. Sujit Sankar Koley
                  Mr. Kanak Kiran Bandopadhyay
                                                      ... for the WBSEDCL

                  Mr. Jahar Dutta
                  Mr. Bipin Ghosh
                                                      ... for the State


                           This review application has been filed by the

                  appellant Ajay Kumar Chowdhury to review the order dated

                  27.04.2022.

                           Learned counsel appearing for respondent nos. 2

to 6 as well as learned counsel appearing for respondent

nos. 7 to 9 submitted that the Hon'ble Division Bench

headed by the Hon'ble Chief Justice has heard the appeal

itself and the judgment has been reserved on 30.06.2022.

It is a submission of the learned counsel for the respondent

nos. 2 to 6 when the appeal was heard, learned counsel for

the review applicant had submitted that this review

application will be withdrawn.

However, since the appeal has already been heard

and judgment has been reserved, no useful purpose would

be served in keeping the instant review application pending.

Accordingly, the same stands disposed of. Consequently,

the connected application being CAN 1 of 2022 also stands

disposed of.

(T. S. Sivagnanam, J.)

(Bivas Pattanayak, J.)