The Peerless General Finance And ... vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2098 Cal/2

OD - 1

                           ORDER SHEET
                           WPO/477/2019
                  IN THE HIGH COURT AT CALCUTTA
                 CONSTITUTIONAL WRIT JURISDICTION
                           ORIGINAL SIDE

      THE PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD.
                               VS
        ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1),
                        KOLKATA & ORS.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 29th July, 2022.

Appearance:

Mr. Abhijit Chatterjee, Sr. Adv. Mr. Gopal Ram Sharma, Adv.

...For the Petitioner

Mrs. Smita Das De, Adv.

...For the U.O.I.

The Court : Hearing concluded. Judgment reserved.

Subsisting interim order in the matter shall continue till the

disposal of the writ petition.

(MD. NIZAMUDDIN, J.)

TR/