The Executive Engineer, Bembla ... vs Pawan @ Avinash Sudhakarrao Chuke ...
2022 Latest Caselaw 11920 Bom

                                                                                                  (1)                                                 34fa1308.19

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                                FIRST APPEAL NO. 1308 OF 2019
 Executive Engineer, Bembla Project Divn_ Vs. [email protected] Sudhakarrao Chuke
                                      and ors
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mr. P.B.Patil, Advocate for appellant
           Mr. A.B.Nakshane, Advocate for Respondent No.1
           Mrs. M.Deshmukh, AGP for Respondent Nos. 2 and 3


                                                                           CORAM :                      AVINASH G. GHAROTE, J.

DATE : 21/11/2022

In view of the judgment in Vasant Builders vrs. Mohan, 2021 (1) Mh.L.J 585, Mr. Nakshane, learned counsel for Respondent No.3 seeks time to place on record an application for condonation of delay in Cross Objection No.38/2022, considering which list the matter on 28.11.2022.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:22.11.2022 14:36