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Shamsho Jjoha And Another vs Sri Sanjay Chaturvedi Ceo And Promoter ...
2024 Latest Caselaw 36335 ALL

Citation : 2024 Latest Caselaw 36335 ALL
Judgement Date : 5 November, 2024

Allahabad High Court

Shamsho Jjoha And Another vs Sri Sanjay Chaturvedi Ceo And Promoter ... on 5 November, 2024

Author: Manish Kumar

Bench: Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:72780
 
Court No. - 17
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4266 of 2024
 

 
Applicant :- Shamsho Jjoha And Another
 
Opposite Party :- Sri Sanjay Chaturvedi Ceo And Promoter Dir. Shubham H. D. F. Comp. Ltd. Gurugram And Others
 
Counsel for Applicant :- Alok Kumar Pandey,Abhishek Mishra,Vinod Kumar Shukla
 

 
Hon'ble Manish Kumar,J.
 

Shri Shankar Singh, Advocate has filed his vakalatnama on behalf of respondents, which is taken on record.

Learned counsel for the applicants has submitted that the auction proceedings, which were initiated against the judgment and order has been withdrawn after filing of the present contempt case hence the present contempt case has become infructuous and the same may be dismissed as infructuous with a liberty to the applicants to approach this Court at an appropriate stage or whenever the cause of action will arise.

As prayed, the present contempt application (civil) is dismissed as infructuous with liberty to the applicants to approach this Court at an appropriate stage or whenever the cause of action will arise.

Order Date :- 5.11.2024

Ashish

 

 

 
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