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Bhanmati vs State Of U.P. Thru. Secy. P.W.D. ...
2023 Latest Caselaw 26232 ALL

Citation : 2023 Latest Caselaw 26232 ALL
Judgement Date : 25 September, 2023

Allahabad High Court
Bhanmati vs State Of U.P. Thru. Secy. P.W.D. ... on 25 September, 2023
Bench: Vivek Chaudhary, Manish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:61570-DB
 
Court No. - 3
 

 
Case :- CIVIL MISC REVIEW APPLICATION DEFECTIVE No. - 201 of 2023
 

 
Applicant :- Bhanmati
 
Opposite Party :- State Of U.P. Thru. Secy. P.W.D. U.P. Govt. Lko. And Others
 
Counsel for Applicant :- Vipul Tripathi,Piyush Pathak
 

 
Hon'ble Vivek Chaudhary,J.

Hon'ble Manish Kumar,J.

1. Present review application is filed by Sri Piyush Pathak, learned counsel for applicant against the judgment and order dated 18.01.2020.

2. The writ petition was filed and argued by Sri Raj Kumar Mishra, Advocate for the petitioner. Present review application is not filed along with or by Sri Raj Kumar Mishra, Advocate.

3. Hence, the review application is consigned to record with liberty to applicant to file the same through/along with Sri Raj Kumar Mishra, Advocate.

Order Date :- 25.9.2023

Arti/-

[Manish Kumar,J.] [ Vivek Chaudhary,J.]

 

 

 
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