Citation : 2023 Latest Caselaw 8862 ALL
Judgement Date : 24 March, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CIVIL MISC REVIEW APPLICATION No. - 30 of 2022 Applicant :- Shabbir Ahmad And 2 Others Opposite Party :- The Deputy Director Of Consolidation Saharanpur And 6 Others Counsel for Applicant :- Indra Bhan Yadav,Namit Srivastava Counsel for Opposite Party :- C.S.C.,Kaushal Kishore Mani Hon'ble Salil Kumar Rai,J.
Heard Sri Arvind Srivastava - III, Advocate holding brief of Sri Ashutosh Kumar Singh, the counsel for the respondents.
The present review application has been filed for review of the judgment and order dated 6.10.2021 passed in Writ - B No. 27226 of 1999.
The review application has been filed by an Advocate who did not represent the petitioners / applicants when the case was being heard on merits and has been subsequently engaged for filing the review application. In view of the aforesaid, the review application is not maintainable.
Further, no grounds for review have been made out.
The review application is dismissed.
Order Date :- 24.3.2023
Satyam
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