Smt. Tripati Pandey And Another vs State Of U.P. And 3 Others
2023 Latest Caselaw 9888 ALL

Citation : 2023 Latest Caselaw 9888 ALL
Judgement Date : 4 April, 2023

Allahabad High Court

Smt. Tripati Pandey And Another vs State Of U.P. And 3 Others on 4 April, 2023

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 90
 

 
Case :- WRIT - C No. - 8849 of 2023
 

 
Petitioner :- Smt. Tripati Pandey And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Karunesh Narayan Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is allowed.

The judgment/order dated 28.3.2023 will stand corrected as follows:

In the array of parties the name of petitioners " Smt. Tripati Pandey And Another" will be read as " Smt. Tripti Panday And Another".

Office is directed to correct the name of petitioner "Smt. Tripti Panday" in place of "Smt. Tripati Pandey".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the petitioner.

Order Date :- 4.4.2023

SP/-

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