M/S Rizwan Ahmad Contractor, ... vs Sri Bal Mukund Mishra, Executive ...
2023 Latest Caselaw 10365 ALL

Citation : 2023 Latest Caselaw 10365 ALL
Judgement Date : 7 April, 2023

Allahabad High Court

M/S Rizwan Ahmad Contractor, ... vs Sri Bal Mukund Mishra, Executive ... on 7 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 624 of 2023
 

 
Applicant :- M/S Rizwan Ahmad Contractor, Thru. Its Proprietor-Sri Rizwan Ahmad
 
Opposite Party :- Sri Bal Mukund Mishra, Executive Officer, Distt. Bahraich, And Another
 
Counsel for Applicant :- Ajey Singh
 

 
Hon'ble Abdul Moin,J.

Shri Ajey Singh, learned counsel for the petitioner, contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.

Order Date :- 7.4.2023

S. Shivhare

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