Shamshul Islam And Another vs State Of U.P. And Another
2022 Latest Caselaw 16564 ALL

Citation : 2022 Latest Caselaw 16564 ALL
Judgement Date : 10 November, 2022

Allahabad High Court

Shamshul Islam And Another vs State Of U.P. And Another on 10 November, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 17866 of 2016
 

 
Applicant :- Shamshul Islam And Another
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Sheikh Moazzam Inam
 
Counsel for Opposite Party :- G.A.,Gopal Krishna Pandey,Mohd. Ibrar Khan
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. Neither any one appears for the applicants nor opposite party no.2. Learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 30.05.2016 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 10.11.2022

MN/-

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