Govind Prasad Sharma And Another vs State Of U.P. And Others
2022 Latest Caselaw 16417 ALL

Citation : 2022 Latest Caselaw 16417 ALL
Judgement Date : 9 November, 2022

Allahabad High Court

Govind Prasad Sharma And Another vs State Of U.P. And Others on 9 November, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7591 of 2002
 

 
Petitioner :- Govind Prasad Sharma And Another
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- Mithilesh Kumar Shukla
 
Counsel for Respondent :- Govt. Advocate,Nikhil Chaturvedi
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

None appears on either side except learned A.G.A.

The matter pertains to the year 2002.

In view of the above, this writ petition is dismissed for want of prosecution.

Interim order dated 16.12.2002 stands discharged.

Certify this judgment to the lower Court immediately.

Order Date :- 9.11.2022

MN/-

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