Subhash Yadav vs State Of U.P. And Others
2022 Latest Caselaw 1405 ALL

Citation : 2022 Latest Caselaw 1405 ALL
Judgement Date : 25 April, 2022

Allahabad High Court

Subhash Yadav vs State Of U.P. And Others on 25 April, 2022

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 52780 of 2010
 

 
Petitioner :- Subhash Yadav
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- Kshetresh Chandra Shukla,Indal Singh,J.P. Singh,Kailash Nath
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Siddharth,J.

Sri H.N. Singh, learned Senior Counsel assisted by Sri Indal Singh, learned counsel for the petitioner and learned Standing Counsel for respondent nos. 1 to 4.

Judgment reserved.

Order Date :- 25.4.2022

Rohit

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