ABOUT WEBINAR
We bring forth the next webinar in our webinar series of 2020, "Law and Correctional Administration in India amidst COVID-19."
Correctional Administration, like all other wings of the Criminal Justice system, is inevitably facing the wrath of the pandemic globally. Owing to overcrowding in most prisons, novel challenges are staring at the stakeholders in charge of managing such institutions. India is no exception. Some states have taken measures to reduce overcrowding in order to make prisons more sustainable for social distancing processes. Nevertheless, the perplexities of prison administration remain undiluted.
This webinar is an attempt to discuss the legal and administrative challenges faced by the existing justice delivery and correctional system in the advent of COVID-19.
AGENDA FOR THE WEBINAR
Date: June 15, 2020
Time: 17:00 - 19:00 hrs IST
Platform: Cisco Webex Training Software
We are privileged to have the following esteemed panelists for the session:
1. Dr. Upneet Lalli, Deputy Director, Institute of Correctional Administration, Chandigarh.
2. Dr. M. R. Ahmed, former Inspector General of Prisons, Andhra Pradesh and Director of APCA, Vellore.
3. Mr. Mukesh Kumar Sharma, Additional Vice-Principal, Punjab Jail Training School, Patiala.
Contact the below-mentioned for any queries:
1. Dr. KS Rekh Raj Jain, Assistant Professor, ICFAI Law School, Hyderabad Email: rekhrajjain@ifheindia.org, Phone no: +919704093588 (Organiser)
2. Anwesha Panigrahi, Assistant Professor, ICFAI Law School, Hyderabad Email: panigrahianwesha@ifheindia.org, Phone no: +918763709315 (Organiser)
3.Mr. Dilip Sharma, Assistant Professor, ICFAI Law School, Hyderabad Email: dilipsharma@ifheindia.org, Phone no: +91769737458
For Invitation, Click here
For more information, Click here
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