| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | Indian Contract Act, 1872 | 1872 |
| Act Number | Enactment Date | Chapter Number |
| 9 | 1872-04-25 | 2 |
| Chapter Title | Ministry | Department |
| Of Contracts, Violable, Contracts and Void Agreements | Ministry of Law and Justice, Legislative Department | Department of Law and Legislative Affairs |
A contract is not voidable merely because it was caused by one of the parties to it being under a mistake as to a matter of fact.
